Citation Codes Equivalent Citations citation codes Case Number A/431/2018 Attorney(S) Mr. MD. Sharif R1 Paper publication filed R2 Acts SECTION 15 CONSUMER PROTECTION ACT 1986 Section 2(1\({g) of the Consumer Protection Act, 1986. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Samsung India Electronics Pvt. Ltd., (Head Office), Rep. by Managing Director v. 1. Dr. R. Kumar Swamy, 2. E City Stores(Authorized Sales), Rep. by its Proprietor