IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19THDAY OF APRIL, 2022
PRESENT
THE HON'BLE MRS.JUSTICE S.SUJATHA
AND
THE HON'BLE MR. JUSTICE RAVI V. HOSMANI
R.P.No.427/2022 c/w R.P.No.428/2022, R.P.No.429/2022, R.P.No.430/2022, R.P.No.431/2022, R.P.No.432/2022, R.P.No.433/2022, R.P.No.434/2022, R.P.No.435/2022, R.P.No.436/2022, R.P.No.437/2022, R.P.No.438/2022, R.P.No.439/2022 & R.P.No.440/2022
IN
I.T.A.No.354/2018 c/w I.T.A.No.355/2018, I.T.A.No.381/2018, I.T.A.No.382/2018, I.T.A.No.199/2021, I.T.A.No.323/2018, I.T.A.No.380/2018, I.T.A.No.324/2018, I.T.A.No.384/2018, I.T.A.No.383/2018, I.T.A.No.385/2018, I.T.A.No.198/2021, I.T.A.No.197/2021 & I.T.A.No.322/2018 IN R.P.No.427/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE,
C.R.BUILDING, QUEENS ROAD,
BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
1
AND :
M/s GMR HYDERABAD INTERNATIONAL AIRPORT PVT. LTD., NO.25/1,
SKIP HOUSE, MUSEUM ROAD,
BANGALORE-560 025, PAN: AABG8889P. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.354/2018 AND ETC.
IN R.P.No.428/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE,
C.R.BUILDING, QUEENS ROAD,
BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
AND :
M/s GMR HYDERABAD INTERNATIONAL AIRPORT PVT. LTD., NO.25/1,
SKIP HOUSE, MUSEUM ROAD,
BANGALORE-560 025, PAN: AABG8889P. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.355/2018 AND ETC.
2
IN R.P.No.429/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE,
C.R.BUILDING, QUEENS ROAD,
BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
AND :
M/s GMR HYDERABAD INTERNATIONAL AIRPORT PVT. LTD., NO.25/1,
SKIP HOUSE, MUSEUM ROAD,
BANGALORE-560 025, PAN: AABG8889P. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.381/2018 AND ETC.
IN R.P.No.430/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE,
C.R.BUILDING, QUEENS ROAD,
BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
3
AND :
M/s GMR HYDERABAD INTERNATIONAL AIRPORT PVT. LTD., NO.25/1,
SKIP HOUSE, MUSEUM ROAD,
BANGALORE-560 025, PAN: AABG8889P. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.382/2018 AND ETC.
IN R.P.No.431/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE,
C.R.BUILDING, QUEENS ROAD,
BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
AND :
M/s GMR INFRASTRCTURE LTD., NO.25/1, SKIP HOUSE,
MUSEUM ROAD,
BANGALORE-560 025, PAN: AABG8889P. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED
4
29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.1999/2021 AND ETC.
IN R.P.No.432/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE, C.R.BUILDING, QUEEN'S ROAD, BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
AND :
M/s DELHI INTERNATIONAL
AIRPORT PVT. LTD., SKIP HOUSE
NO.25/1, MUSEUM ROAD, BANGALORE-560 025,
PAN: AAACCD3570F. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.323/2018 AND ETC.
IN R.P.No.433/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE, C.R.BUILDING, QUEEN'S ROAD, BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
5
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
AND :
M/s GMR HYDERABAD INTERNATIONAL
AIRPORT PVT. LTD.,
NO.25/1, SKIP HOUSE,
MUSEUM ROAD,
BANGALORE-560 025, PAN: AABG8889P. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.380/2018 AND ETC.
IN R.P.No.434/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE, C.R.BUILDING, QUEEN'S ROAD, BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
AND :
M/s DELHI INTERNATIONAL
AIRPORT PVT. LTD., SKIP HOUSE
NO.25/1, MUSEUM ROAD, BANGALORE-560 025,
PAN: AAACCD3570F. …RESPONDENT
6
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.324/2018 AND ETC.
IN R.P.No.435/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE, C.R.BUILDING, QUEEN'S ROAD, BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
AND :
M/s GMR HYDERABAD INTERNATIONAL
AIRPORT PVT. LTD.,
NO.25/1, SKIP HOUSE,
MUSEUM ROAD,
BANGALORE-560 025, PAN: AABG8889P. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.384/2018 AND ETC.
IN R.P.No.436/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE,
7
C.R.BUILDING, QUEEN'S ROAD, BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
AND :
M/s GMR HYDERABAD INTERNATIONAL
AIRPORT PVT. LTD.,
NO.25/1, SKIP HOUSE,
MUSEUM ROAD,
BANGALORE-560 025, PAN: AABG8889P. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.383/2018 AND ETC.
IN R.P.No.437/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE, C.R.BUILDING, QUEEN'S ROAD, BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
AND :
M/s GMR HYDERABAD INTERNATIONAL
AIRPORT PVT. LTD.,
8
NO.25/1, SKIP HOUSE,
MUSEUM ROAD,
BANGALORE-560 025, PAN: AABG8889P. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.385/2018 AND ETC.
IN R.P.No.438/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE, C.R.BUILDING, QUEEN'S ROAD, BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
AND :
M/s GMR HYDERABAD INTERNATIONAL
AIRPORT PVT. LTD.,
NO.25/1, SKIP HOUSE,
MUSEUM ROAD,
BANGALORE-560 025, PAN: AABG8889P. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.198/2021 AND ETC.
9
IN R.P.No.439/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE, C.R.BUILDING, QUEEN'S ROAD, BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
AND :
M/s GMR HYDERABAD INTERNATIONAL
AIRPORT PVT. LTD.,
NO.25/1, SKIP HOUSE,
MUSEUM ROAD,
BANGALORE-560 025, PAN: AABG8889P. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.198/2021 AND ETC.
IN R.P.No.440/2022:
BETWEEN :
1 . THE PR. COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE, C.R.BUILDING, QUEEN'S ROAD, BENGALURU-560001.
2 . THE DEPUTY COMMISSIONER OF
INCOME-TAX, CENTRAL CIRCLE-2(2),
C.R. BUILDING, QUEENS ROAD,
BENGALURU-560001. ...PETITIONERS
(BY SRI K.V.ARAVIND, ADV.)
10
AND :
M/s DELHI INTERNATIONAL
AIRPORT PVT. LTD., SKIP HOUSE
NO.25/1, MUSEUM ROAD, BANGALORE-560 025,
PAN: AAACCD3570F. …RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING THIS
HON'BLE COURT TO REVIEW/RECALL THE ORDER DATED 29.09.2021 PASSED BY THIS HON'BLE COURT IN ITA NO.322/2018 AND ETC.
THESE PETITIONS COMING ON FOR ADMISSION, THIS
DAY, S. SUJATHA, J., MADE THE FOLLOWING:
O R D E R
We find no grounds to interfere with the order dated 29.09.2022 passed in this batch of matters to review the order as sought for, as no error apparent on the face of the record is found.
Review petitions stand dismissed accordingly.
Sd/-
JUDGE
Sd/-
JUDGE
NC.
11

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