Citation Codes Equivalent Citations citation codes Case Number W.P.(CRL) 1852/2021 Disposition allowed Attorney(S) Mr. Vikash Bahtia, Advocate for P-1 to P-4. Mr. Ravi Rai, Advocate for P-5 with P-5. Mr. Rajesh Mahajan, ASC for the State. Mr. Sanjeev Kumar, Advocate for R-2 and 3 Judges Justice Rajnish Bhatnagar Acts Article 226 of the Constitution of India Section 320 of the Code Section 420 IPC Section 307 IPC Section 120B IPC Section 471 IPC section 174 A IPC Prevention of Corruption Act Section 482 of the Code of Criminal Procedure, 1973 Section 34 IPC Sections 420/468/471/120B/34 IPC Section 468 IPC See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account