S.P.S. Rawat, Deputy Registrar:— Despite revise call, none for the respondents appeared.
2. This matter pertains to the year 2019 and thereafter sufficient time has already been lapsed, but the counter reply has not been filed so far. However, as an indulgence one last opportunity is granted to the respondents for filing their counter reply within two weeks. Rejoinder, if any, may be filed within two weeks thereafter.
3. List on 04.07.2022 before Registrar's Court for completion of pleadings.