Citation Codes Equivalent Citations citation codes Case Number C.P. (IB) - 1093/2020 Acts SECTION 138 NEGOTIABLE INSTRUMENTS ACT SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016 Section 7 of the Insolvency and Bankruptcy Code, 2016 (IBC), read with Rule 4 of the Insolvency and Bankruptcy {Application to Adjudicating Authority) Rules, 2016 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT V R Ashok Rao v. TDT Copper Limited