Citation Codes Equivalent Citations citation codes Case Number CRL.MC No. 1001 of 2022 Attorney(S) By Advs. S. Jiji Pratheesh Prabha Smt. TV Neema-SR PP Judges Kauser Edappagath, J. Acts SECTION 15 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account