Citation Codes Equivalent Citations citation codes Case Number Crl. M.C. No. 07 of 2021 Attorney(S) Ms. Rachhitta Rai, Advocate Mr. Yadev Sharma, Additional Public Prosecutor and Mr. Sujan Sunwar, Assistant Public Prosecutor for the State-Respondent. Judges Hon'ble Mr. Justice Bhaskar Raj Pradhan Acts PREVENTION OF CORRUPTION ACT section 294, 323 and 6 2021 Section 143, 324 and 326 read with 149 IPC Section 320 Cr.P.C. Section 307 IPC and/or the Arms Act, section 482 of the Code of Criminal Procedure, 1973 (Cr.P.C.) section 482 of the Code of Criminal Procedure, 1973. Section 482 Cr.P.C., section 482 of the Cr.P.C. section 142, 143, 324 and 326 read with 149 IPC. Sikkim 326 read with section 34 IPC. section 341, 147, 149, 324, 326 of the Indian Penal Code, 1860 (IPC) Section 307 IPC and the Arms Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account