Citation Codes Equivalent Citations citation codes Case Number MA/631/2018 and CP/665/IB/CB/2017 Attorney(S) Arun C. Mohan, Advocate M.S. Shanmugasundaram, Senior Advocate, Srinath Sridevan, Advocate Bhagavath Krishnan, Advocate, for the Applicant; Judges S. Ramathilagam, Member (Judicial) Anil Kumar B., Member (Technical) Acts SECTION 66 INSOLVENCY AND BANKRUPTCY CODE 2016 SECTION 188 COMPANIES ACT 2013 Section 66 and Section 67 of the Code, Section 66 of the Code; (ii) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Ashish Rathi v. Rajiv Rai