Citation Codes Equivalent Citations citation codes Case Number IBA/1370/2019 and IBA/1371/2019 Attorney(S) Karthick Seshadri, Advocate, for the Financial Creditor; A.V. Arumugam, Advocate, for the Corporate Debtor. Judges S. Ramathilagam, Member (Judicial) Anil Kumar B., Member (Technical) Acts SECTION 2 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 SECTION 71 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016 Section 7 of the Insolvency & Bankruptcy Code 2016 (in short, IBC, 2016) r/w Rule 4 of the Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016 Section 3(10) of the I&B Code. Section 40 RERA, 2016 and Rule 27 of (RERA Rules, 2017) Section 40 of the (RERA, 2016) and Rule 27 of Real Estate (Regulation and Development) Rules, 2017 (RERA Rules, 2017). Section 31 r/w 71 of the Real Estate (Regulation and Development) Act, 2016 (RERA, 2016) Section 2(3) of the Code of Civil Procedure, 1908, Section 7 of the Insolvency and Pankruptcy Code, 2016 r/w Rule 4 of the Insolvency and Bankruptcy (Arplication to Adjudicating Authority) Rules, 20i6) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Sunitha Venkatesh Financial Creditor v. Oragadam City Developers Private Limited Corporate Debtor.