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    Sai Akshay Internet Services P. Ltd. v. Union Of India .

    1. Mr Amit Kumar, Advocate has today appeared for the petitioner. He informs that he has filed Vakalatnama only yesterday. Let his name appear as counsel for the petitioner.

    2. As prayed on behalf of the respondent, on account of personal difficulties of Mr. Apoorv Kurup, post the matter under the same head on 31.1.2022 for hearing the parties on the issue of interim relief.

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    Sai Akshay Internet Services P. Ltd. v. Union Of India .
    (Jan 19, 2022)