B.M. Anand HUF v. Shri V. Mahesh IRP of M/s. Vasan Healthcare Private Limited | National Company Law Tribunal | Judgment | Law | CaseMine

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Citation Codes

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Case Number

IA(I.B.C) - 671/2021

Acts

SECTION 60 INSOLVENCY AND BANKRUPTCY CODE 2016

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Cites

B.M. Anand HUF v. Shri V. Mahesh IRP of M/s. Vasan Healthcare Private Limited

National Company Law Tribunal
Jan 7, 2022

Citation Codes

Equivalent Citations

citation codes

Case Number

IA(I.B.C) - 671/2021

Acts

SECTION 60 INSOLVENCY AND BANKRUPTCY CODE 2016

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B.M. Anand HUF v. Shri V. Mahesh IRP of M/s. Vasan Healthcare Private Limited

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