Citation Codes Equivalent Citations citation codes Case Number Ex. A No. 53 of 2019 Inre T.A. No. 17 of 2017 alongwith T.A. No. 17 of 2017 Attorney(S) By Legal Practitioner, By Legal Practitioner, for the Applicant; Judges Umesh Chandra Srivastava, Member (Judicial) Abhay Raghunath Karve, Member (Administrative) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Rk Kashyap v. Union Of India 1. On the case being taken up for hearing Shri Yashpal Singh and Col YR Sharma (Retd), Ld. Counsel for the applicant and Shri Yogesh Kesarwani, Ld. Counsel for the respondents are present.2. List on 07.03.2022.