Citation Codes Equivalent Citations citation codes Case Number RA/2/2020 Judges A H KHAN Acts Civil Procedure Code, Order 47 Rule 1(1) - Constitution of India, Article 137 - Supreme Court Rules, 1966, Order 40 Rule 1 Services Authorities Act, 1987, Section 21 - Indian Penal Code, Section 302 Civil Procedure Code, Section 96 - Constitution of India, Article 137 Civil Procedure Code, Section 114 - Civil Procedure Code, Order 47 Rule 1 C. Indian Penal Code, Section 302 - Constitution of India, Article 137 Criminal Procedure Code, Section 362 - Supreme Court Rules, 1966, Order 40 Rule 1 - Constitution of India, Article 137 Criminal Procedure Code, Section 362 - Supreme Court Rules, 1966, Order 40 Rule | - Constitution of India, Article 137 19 to22 and 16] 4) A C. Civil Procedure Code, Order 47 Rule 1(1) - Constitution of India, Article 137 - Supreme Court Rules, 1966, Order 46 Rule | - Civil Procedure Code, Section 114 0| C. Indian Penal Code, Section 302 - Constitution of India, Article 137 u/s 13(2) & 13(4) of the SARFAEST Act, 2002 Constitution of India, Article 32 - Enforcement of rule 11, 12, 13 and 14] B. Civil Procedure Code, Order 47 Rule 1(1) - Constitution of India, Article 32 - Supreme Court Rules, 1966, Order 40 Rule 1 - Civil Procedure Code, Section 114 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT MRS MANJU SINGH SINGHLA v. PUNJAB NATIONAL BANK