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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Judges
  • Justice Manoj Kumar Ohri
Acts
  • Sections 376/506 IPC
  • Practice Directions No. 67/Rules/DHC
  • Section 164 Cr.P.C.
  • Section 439(2) Cr.P.C.
  • Article 227
  • Section 4 of the POCSO Act
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Judges
  • Justice Manoj Kumar Ohri
Acts
  • Sections 376/506 IPC
  • Practice Directions No. 67/Rules/DHC
  • Section 164 Cr.P.C.
  • Section 439(2) Cr.P.C.
  • Article 227
  • Section 4 of the POCSO Act
See more information ...
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MISS M (MINOR) v. STATE OF NCT DELHI ANR.
(Jan 5, 2022)