Citation Codes Neutral Citations 2021 DHC 4389-DB Equivalent Citations citation codes Case Number MAT. APP. (F.C.) 142/2020 Disposition allowed Attorney(S) Mr. Asutosh Lohia, Advocate. Mr. Mohan Lal, Advocate. Judges Vipin Sanghi Jasmeet Singh, JJ. Acts Section 151 of Code of Civil Procedure Section 75(e) of Code of Civil Procedure Section 13(1)(iii) Section 151 of the Code of Civil Procedure RTI Act Section 19 of the Family Courts Act, 1984 Section 114 of the Indian Evidence Act Section 12(1)(b) of the Hindu Marriage Act section 114 illustration (h) of the Evidence Act, 1872 Section 12 of the Hindu Marriage Act Section 28 of the Hindu Marriage Act, 1955 Clause (ii) of Section 5 Article 20 of the Constitution of India Section 9 of the Hindu Marriage Act Article 21 of the Indian Constitution Order 26 Rule 10A Section 12(2)(a)(i), or (ii) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account