Citation Codes Equivalent Citations citation codes Case Number Appeal - 114/2021 Acts SECTION 248 COMPANIES ACT 2013 SECTION 252 COMPANIES ACT 1956 SECTION 252 COMPANIES ACT 2013 COMPANIES ACT 1956 No./Circle 10(3) Delhi, Income Tax office, New Delhi-110092 Respondent Order Delivered on: 17.12.2021 SECTION: 252 OF THE COMPANIES ACT, 2013 See more information ... Smart Summary Please sign up to generate summary. M/s Sanmati Agrizone Private Limited v. The Registrar of Companies