The prayer in the writ petition is for issuance of a writ of mandamus to forbear the respondents from in any manner conducting counselling for promotion and transfer to the post of Professor, Head of Department with reference to C.M.L. (Civil Medical List) Seniority for the year 2018 and to consider petitioner's promotion to the post of Professor, Head of Department, as per the C.M.L.(Civil Medical List) Seniority List for the year 2010.
2. According to the learned counsel for the respondents, counselling for promotion and transfer to the post of Professor, Head of ____________ / Department, was conducted and final orders for promotion the said post were passed and challenging the same, the petitioner has also filed a writ petition in W.P.(MD) No.16747 of 2018.
3. In view of the above position, the relief sought for by the petitioner in this writ petition cannot be granted and the writ petition is therefore dismissed. No costs. Consequently, connected miscellaneous petition is closed. 01.09.2021 (2/2) Index : Yes / No Internet : Yes / No Note : In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate / litigant concerned. ____________ / 1.The Secretary to the Government, Health and Family Welfare Department, Government of Tamilnadu, Fort St.George, Chennai-600 009. 2.The Director of Medical and Rural Health Services, DMS Complex, No.361, Annasalai, Teynampet, Chennai-600 006. 3.The Director of Medical Education, Kilpauk, Chennai-600 010. ____________ / D.KRISHNAKUMAR, J. W.M.P.(MD) No.3982 of 2019 01.09.2021 ____________ /