Citation Codes Equivalent Citations citation codes Case Number W.P.(CRL) 481/2020 Disposition allowed Attorney(S) Mr. R.N. Dubey, Mr. Vinay Sharma, Advocates Ms. Richa Kapoor, ASC for the State with Ms. Shivani Sharma and Ms. Surabhi Katyal, Advocates Inspector Arun Kumar, SHO/P.S. GTB Enclave. Judges Justice Subramonium Prasad Acts Indian Penal Code Section 178(d) Cr.P.C. Section 354 IPC Section 376 IPC Section 506 IPC proviso to Section 157 sub-section (3) of Section 154 of the Code Section 154 CrPC Section 41(1)(a) or (g) of the Code Section 139 of the Code of Criminal Procedure of 1861 (Act 25 of 1861) Section 156(3) CrPC Article 226/227 of the Constitution of India Sections 354/376/506 IPC Sections 154, 155, 157 and 190(c) of the present Code of 1973 (Act 2 of 1974) Section 112 of the Code of 1872 (Act 10 of 1872) Section 156 of the Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account