Citation Codes Equivalent Citations citation codes Case Number C.P. (IB) - 791/2019 Acts COMPANIES ACT 1956 TRIBUNAL HYDERABAD BENCH-1, HYDERABAD CP(IB) No. 791/9/HDB/2019 U/s. 9 of Insolvency & Bankruptcy Code, 2016 R/w Rule 6 of I & B (AAA) Rules, 2016 Section 9 of Insolvency and Bankruptcy Code, 2016, r/w Rule 6 of Insolvency See more information ... Smart Summary Please sign up to generate summary. A Chandani v. Sreyas Holistic Remedies Pvt Ltd