Citation Codes Equivalent Citations citation codes Case Number MCRCA No. 429 of 2021 Attorney(S) /State: Shri Rahul Jha, GA For applicants: Shri Akath Kumar Yadav, Advocate For Objector: Shri Vikash A. Shrivastava, Advocate Judges Goutam Bhaduri, J. Acts Sections 294, 323, 354, 450, 506 Read with 34 of Penal Code, 1860. Section 438 of the Code of Criminal Procedure See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account