Citation Codes Equivalent Citations citation codes Case Number D.B. Special Appeal (Writ) No. 362/2021 and S.B. Civil Writ Petition No. 3826/2021 Attorney(S) Mr. Dheeraj Palia, Advocate for Mr. Ram Pratap Saini, Advocate Mr. Ganesh Meena, Additional Advocate General Judges Manoj Kumar Vyas Mrs. Sabina See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Goverdhan Saini And Others v. State Of Rajasthan, Through Its Education Secretary And Others 1. Learned counsel for the appellants submits that he may be permitted to withdraw the appeal. 2. Ordered accordingly.