Citation Codes Equivalent Citations citation codes Case Number Crl.MC. No. 5247 of 2017 & C.C. No. 1297 of 2017 Attorney(S) For the Appellant: C.P. Udayabhanu, Advocate. For the Respondent: P.S. Easwaran, P.U. Pratheesh Kumar, Advocates, Suresh Babu Thomas, ADGP, K.A. Anas, PP. Judges JUSTICE SUNIL THOMAS Acts SECTION 23 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT section 2(b) of 228A of the IPC subsection 2(b) of section 228 IPC section 482 Cr.P.C section 228A of the Indian Penal Code.2. sections 342, 366, 376, 506(i), 120(b) r/w 34 of the Indian Penal Code and 66E and 67A of IT Act. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account