Citation Codes Equivalent Citations citation codes Case Number Crl OP(MD). No. 7426 of 2021 Disposition NA Attorney(S) Mr. Venkateshwaran. R. Mr. T. Senthilkumar, Government Advocate (Crl. Side) Judges Hon'ble Mr.Justice G.R. Swaminathan Acts SECTION 67 B INFORMATION TECHNOLOGY ACT 2000 Section 43 of POCSO Act, 2012 Section 15(1) of Protection of Children From Sexual Offences Act, 2012 and Section 67 B of the Information Technology Act, 2000. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account