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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • By Adv. Premchand M.
  • C.N. Prabhakaran-Sr. P.P.
Judges
  • JUSTICE SHIRCY V.
Acts
  • Sections 354B and 511 of 376(3) of the Penal Code, 1860 and Section 10 r/w 9(n)(i) of POCSO act, 2012 and 75 of the Juvenile Justice Act.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • By Adv. Premchand M.
  • C.N. Prabhakaran-Sr. P.P.
Judges
  • JUSTICE SHIRCY V.
Acts
  • Sections 354B and 511 of 376(3) of the Penal Code, 1860 and Section 10 r/w 9(n)(i) of POCSO act, 2012 and 75 of the Juvenile Justice Act.
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Xxx v. State Of Kerala
(Jun 22, 2021)