Citation Codes Equivalent Citations citation codes Case Number CC/41/2017 Attorney(S) Manish Shukla Acts Hi-015503164600 fi-19.11.2014 18.11.2015 yfara yovUI R0-41/2017 a TRT 51, 52 TRT 54 HET I Sections 51, 52 and 54 of the Indian Contract Act SECTION 54 CONTRACT ACT SECTION 25 CONTRACT ACT SECTION 65 CONTRACT ACT Amendment Act 50 of 1993 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT DINESH KUMAR PATEL v. TATA AIG General Insurance Co. Ltd. Mumbai