Citation Codes Equivalent Citations citation codes Case Number IA/661/IB/2020INIBA/698/2019 Attorney(S) Acts SECTION 18 LIMITATION ACT 1963 SECTION 52 CONTRACT ACT 1872 clause (d) sub- section 1 of Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016; (d) Authority) Rules, 2016. Under Rule 4, provisions of Section 7 of the IBC, 2016 clause (d) sub section 1 of Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 section 7 of the Code Section 7 of the IBC, 2016 r/w Rule 4 of the IBBI (Application to Adjudicating Authority) Rules, 2016. The Rule 4 of the said rule See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Ashok Sachdev v. Call Express Construction (India) Pvt Ltd