Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • Section 60(5) of the Insolvency and Bankruptcy Code, 2016, read with Regulation 12(2) of the IBBI (CIRP) WW W IA 764 of 2020 in CP (1m No.257/7/NCLT/AHM/2019 Regulations, 20 16 and Rule 1 1 of NCLT Rules, 2016,
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • Section 60(5) of the Insolvency and Bankruptcy Code, 2016, read with Regulation 12(2) of the IBBI (CIRP) WW W IA 764 of 2020 in CP (1m No.257/7/NCLT/AHM/2019 Regulations, 20 16 and Rule 1 1 of NCLT Rules, 2016,
See more information ...
Smart Summary

    Harish Polymer Product v. George Samuel RP For Jason Dekor Pvt Ltd

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    Harish Polymer Product v. George Samuel RP For Jason Dekor Pvt Ltd
    (Mar 24, 2021)