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AMICUS AI
Citation Codes
Equivalent Citations
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Case Number
Attorney(S)
  • : In-Person.
  • no. 1 : Mr. Karma Thinlay, Central Govt. Counsel.
  • no. : 2 & 3 : Dr. Doma T. Bhutia, Addl. Advocate General.
  • no. 4 to 7 : Mr. Rahul Rathi, Advocate.
  • no. 8 & 9 : Ms. Tamanna Chettri, Advocate.
  • no. 10 to 17, 19 & 20 : Mr. A. Moulik, Sr. Advocate.
  • no. 18 : Ms. Sangita Agarwal, Advocate.
  • no. 21 to 23 : Mr. Jorgay Namka, Advocate.
  • Mr. Bhusan Nepal, Amicus Curiae.
  • Mr. S.K. Chettri, Govt. Advocate.
  • Ms. Pema Bhutia, Advocate.
  • Mr. Ranjit Prasad, Advocate.
Judges
  • Hon'ble Mr. Justice Bhaskar Raj Pradhan
  • Hon'ble Mr. Justice Jitendra Kumar Maheshwari
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • : In-Person.
  • no. 1 : Mr. Karma Thinlay, Central Govt. Counsel.
  • no. : 2 & 3 : Dr. Doma T. Bhutia, Addl. Advocate General.
  • no. 4 to 7 : Mr. Rahul Rathi, Advocate.
  • no. 8 & 9 : Ms. Tamanna Chettri, Advocate.
  • no. 10 to 17, 19 & 20 : Mr. A. Moulik, Sr. Advocate.
  • no. 18 : Ms. Sangita Agarwal, Advocate.
  • no. 21 to 23 : Mr. Jorgay Namka, Advocate.
  • Mr. Bhusan Nepal, Amicus Curiae.
  • Mr. S.K. Chettri, Govt. Advocate.
  • Ms. Pema Bhutia, Advocate.
  • Mr. Ranjit Prasad, Advocate.
Judges
  • Hon'ble Mr. Justice Bhaskar Raj Pradhan
  • Hon'ble Mr. Justice Jitendra Kumar Maheshwari
See more information ...
Smart Summary

    Prem Goyal v. Union Of India And Others

    Jitendra Kumar Maheshwari, C.J.:— In IA No. 6 of 2018 and IA No. 07 of 2018, response.

    2. Heard on IA No. 10 of 2019, which is an delay in filing the rejoinder by respondents no. 10 to 17, 19 and 20.

    3. Considered the reasons stated in the condoned for filing the rejoinder by said rejoinder is taken on record.

    4. I.A. No. 10 of 2019 be treated as disposed of.

    5. In IA No. 11 of 2019, reply has been filed by the petitioner.

    6. List I.A. No. 06 of 2018, 07 of 2018 and 11 of 2019 date after a month along with WP (C) No. 19 of 2020.

    7. List on 26.04.2021.

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    Comments

    Prem Goyal v. Union Of India And Others
    (Mar 5, 2021)