Citation Codes Equivalent Citations citation codes Case Number CWP-6782-2021 (O&M) Attorney(S) Mr. Arpandeep Narula, Advocate Ms. Kirti Singh, DAG, Haryana. Judges Hon'ble Mr. Justice Anil Kshetarpal Acts Section 363/366-A/376 of the Indian Penal Code, 1860, Section 3(1)(W)(i) Medical Termination of Pregnancy (Amendment) Act, 2020, MEDICAL TERMINATION OF PREGNANCY ACT 1971 Act and Section 4 of the POCSO Act, 2012. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account