Citation Codes Equivalent Citations citation codes Case Number IB-3128(ND)/2019. Attorney(S) Acts SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016 SECTION 18 LIMITATION ACT 1963 Section 7, 9 and l0 application of IBC, 20l6. Article 137 ofthe Limitation Act, 1963 Article 137 of Limitation Act See more information ... Smart Summary Please sign up to generate summary. Sarita Jain v. M/s. Silvertoan Papers Ltd.