Citation Codes Equivalent Citations citation codes Case Number WP(C). No. 9001 of 2019(S) Disposition NA Attorney(S) By Suo Motu R1, R3 & R6 by Sri. Suman Chakravarthy, Senior Govt. Pleader R2, R7 by Adv. Shri P. Vijayakumar, ASG of India Judges JUSTICE S. MANIKUMAR JUSTICE A.M. SHAFFIQUE Acts SECTION 2 JUVENILE JUSTICE CARE AND PROTECTION OF CHILDREN ACT 2015 KERALA ANTI SOCIAL ACTIVITIES PREVENTION ACT 2007 Rules 56(1) and 56(2) of the Juvenile Justice (Care and Protection of Children) Model Rules, 2016, Protection of Children) Act, 2015 particularly Sections 77 Section 32B(d) of the NDPS Act, 1985 Section 77 or 78 of the Juvenile Justice (Care and Protection of Children) Act, 2015. Rule 56(10) Juvenile Justice Rules Opium Act, 1857, the Opium Act, 1878 and the Dangerous Drugs Act, 1930 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account