1. Present : Shri R Chandra, Ld. Counsel for the applicant and Shri Ashish Kumar Singh, Ld. Counsel for the respondents.
2. Rejoinder affidavit filed on behalf of the applicant is taken on record.
3. Pleadings are complete.
4. List this case before the Hon'ble Bench on 16.02.2021 for hearing.
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