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    Ram Kumar Sharma v. Union Of India

    1. Present : Shri Anurag Mishra, Ld. Counsel for the respondents.

    2. None appeared on behalf of the applicant.

    3. This case is pending for filing of counter affidavit since 22.10.2020.

    4. Ld. Counsel for the respondents appeared and submitted that parawise comments for preparation of counter affidavit have not been received. He seeks and is granted four weeks' further time to file counter affidavit.

    5. Rejoinder affidavit, if any, may be filed by applicant counsel, thereafter.

    6. List this case on 12.02.2021 for orders.

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    Ram Kumar Sharma v. Union Of India
    (Jan 8, 2021)