1. On the case being taken up for hearing Col. A.K. Srivastava (Retd.), Ld. Counsel for the applicant and Dr. Shailendra Sharma Atal, Ld. Counsel for the respondents are present.
2. Rejoinder Affidavit filed by the applicant is taken on record.
3. List on 04.03.2021 at 02.30 PM for physical hearing.