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    Director General Of Police And Others Review v. Joseph And Another

    Sathish Ninan, J.:— The directions given in the impugned judgment shall be understood as one passed against the Chief Secretary, and the Policy referred to therein is to be understood as “Comprehensive Insurance Policy or Act Only Policy with legal liability covered”.

    2. The Review Petition is disposed of accordingly.

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    Director General Of Police And Others Review v. Joseph And Another
    (Jan 22, 2021)