Citation Codes Equivalent Citations citation codes Case Number 258/2019 Attorney(S) Acts SECTION 18 LIMITATION ACT SECTION 71 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016 Development) Act, 2016 (b) Section 11 of the RERA Act rule 2(h) of the TNRERA Rules Article 27 and 55 of the Limitation Act See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Munish Malhotra v. Prestige Estate Projects Limited