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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • : Mr. Kalu Ram Bhati through VC
  • : Mr. Abhishek Purohit for Mr. Farzand Ali, AAG
Judges
  • Sangeet Raj Lodha
  • Rameshwar Vyas
Acts
  • Rule 3 of the Rules,
  • Clauses (a) to (m) of the Rule 3 of the Rules,
  • Clause (d) of Rule 3 of Rajasthan Prisoners Open Air Camp Rules, 1972 (for short the Rules).
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • : Mr. Kalu Ram Bhati through VC
  • : Mr. Abhishek Purohit for Mr. Farzand Ali, AAG
Judges
  • Sangeet Raj Lodha
  • Rameshwar Vyas
Acts
  • Rule 3 of the Rules,
  • Clauses (a) to (m) of the Rule 3 of the Rules,
  • Clause (d) of Rule 3 of Rajasthan Prisoners Open Air Camp Rules, 1972 (for short the Rules).
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Anand Soni, Through His Brother Ram Lal v. State, Through Secretary, Department Of Home And Others
(Jan 12, 2021)