Citation Codes Equivalent Citations citation codes Case Number Crl. A. 1/2021 Disposition allowed Attorney(S) Mr. Anwesh Madhukar, Adv. (DHCLSC) with Ms. Prachi Nirwan, Adv. Mr. G.M. Farooqui, APP for State Judges Justice Suresh Kumar Kait Acts Section 6 read with Section 5(m) POCSO Act Section 428 Cr.P.C. Section 6 read with Section 5(n) POCSO Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account