Citation Codes Equivalent Citations citation codes Case Number Appeal No. 89 of 2017 (SZ) Attorney(S) None M/s. Vidyalakshmi Vipin for R1 Judges K. Ramakrishnan, Judicial Member Saibal Dasgupta, Expert Member See more information ... Smart Summary Please sign up to generate summary. Arun Vasu And Others (S) v. Kerala State Level Environment Impact Assessment Authority And Others Learned counsel appearing for the first respondent seeks time to ascertain the present status which we directed to submit as per order dated 20.12.2019.Post the matter on 29,01,2020.