Citation Codes Equivalent Citations citation codes Case Number BLAPL No. 4592 of 2020 Disposition dismissed Attorney(S) Shri Bibhuti Bhusan Behera and S. Bahadur, Advocates For the Opp. Party: Shri Manoj Kumar Mohanty, Additional Standing Counsel Judges S.K. Panigrahi, J. Acts ARTICLE 21 CONSTITUTION OF INDIA SECTION 439 A CRIMINAL PROCEDURE CODE 1973 Article 14 of Directive 95/46 and Article 17(1) of Regulation 2016/679, Section 161 of Cr.P.C Sections 376, 292, 465, 469, 509 of IPC read with Sections 66, 66(C), 67, 67(A) of the I.T. Act, 2000. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account