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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. B.S. Dhillon, Advocate,
  • Mr. R.K.S. Brar, Addl. A.G., Haryana.
Judges
  • Hon'ble Mr. Justice Gurmeet Singh Sandhawalia
  • Hon'ble Mr. Justice Jasgurpreet Singh Puri
Acts
  • Articles 226/227 of the Constitution of India read with Section 3(1)(1) of the Haryana Good Conduct Prisoners (Temporary Release) Act, 1988,
  • Sections 365, 363, 366-A, 376-D, 506 IPC & Section 6 of POCSO Act, 2012,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. B.S. Dhillon, Advocate,
  • Mr. R.K.S. Brar, Addl. A.G., Haryana.
Judges
  • Hon'ble Mr. Justice Gurmeet Singh Sandhawalia
  • Hon'ble Mr. Justice Jasgurpreet Singh Puri
Acts
  • Articles 226/227 of the Constitution of India read with Section 3(1)(1) of the Haryana Good Conduct Prisoners (Temporary Release) Act, 1988,
  • Sections 365, 363, 366-A, 376-D, 506 IPC & Section 6 of POCSO Act, 2012,
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Rajesh Kumar v. State Of Haryana And Others
(Jan 1, 2021)