Citation Codes Equivalent Citations citation codes Case Number RP/1984/2015 Disposition dismissed Attorney(S) Ms. Suman Bagga, Advocate, ; Nemo, Judges C. Viswanath, Member (Presiding) Acts SECTION 43 MOTOR VEHICLES ACT CONSUMER PROTECTION ACT SECTION 39 MOTOR VEHICLES ACT provisions of Motor Vehicle Act, Section 39 of Motor Vehicle Act, Section 21(b) of the Consumer Protection Act, 1986 Section 43 of the M.V. Act See more information ... Smart Summary Please sign up to generate summary. JUDGMENT United India Insurance Co. Ltd. Through Branch Manager, Sriganganagar, Rajasthan And Others Petitioner(S) v. Sushil Kumar Godara (S).