Citation Codes Equivalent Citations citation codes Case Number MCRCA No. 234 of 2020 and MCRCA No. 362 of 2020 Disposition remanded Attorney(S) /State Ms. Fouzia Mirza, Addl. Adv. General For respective Mr. Ramakant Mishra, Mr. Sharad Applicants Mishra & Ms. Naushina Ali, Advocates Judges Hon'ble Justice Mr. Prashant Kumar Mishra Acts SECTION 13 PREVENTION OF CORRUPTION ACT 1988 Sub-Section (3) of section 437, Section 438 of the Cr.P.C., Section 397 of the Cr.P.C. Section 438 of the Code of Criminal Procedure, 1973 (for short the Cr.P.C.) Section 438 of the Code. sub-section (3) of section 376 or section 376AB or section 376DA or section 376DB of the Penal Code, 1860. Section 439 of the Cr.P.C. Section 438 or u/S 439 of the Cr.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account