Nischal Jain v. Narayan Builders and Developers, RERA, Judgment, Law, casemine.com

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Equivalent Citations

citation codes

Case Number

Combined order for Complaint No. RAJ-RERA-C-2017

Disposition

dismissed

Attorney(S)

Acts

Rule 4 of the Rules
Development) Act, 2016 (herernafter called 'the Act')
Act (01.05.2017), section 3 0f the Act
Rule 4 of the Rajasthan Real Estate (Regulation and Development) Rules, 2o1T (hereinafter called ,the Rules,),

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Cites

Citation Codes

Equivalent Citations

citation codes

Case Number

Combined order for Complaint No. RAJ-RERA-C-2017

Disposition

dismissed

Attorney(S)

Acts

Rule 4 of the Rules
Development) Act, 2016 (herernafter called 'the Act')
Act (01.05.2017), section 3 0f the Act
Rule 4 of the Rajasthan Real Estate (Regulation and Development) Rules, 2o1T (hereinafter called ,the Rules,),

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Nischal Jain v. Narayan Builders and Developers

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