HON'BLE MR. JUSTICE HARINDER SINGH SIDHU Present: Mr.Shubhnit Hans, Advocate for the petitioner. Mr.Satya Pal Jain, Additional Solicitor General of India with Mr.Ajay Kalra, Central Govt. Counsel for the UOI. Harinder Singh Sidhu, J. :
1. This judgment shall dispose of two writ petitions, bearing CWP identical.

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