1. Allowed, subject to just exceptions and as per extant rules.
2. The application is disposed of.
W.P. (C) 6989/2020
3. The 58 personnel of the respondents Border Security Force (BSF) claim to be similarly placed as the petitioners in W.P.(C)6548/2020 which had come up before us on 17 September, 2020 and which, by reasoned order of that date, is now posted on 5 October, 2020.
4. The counsel for the respondents appearing on advance notice states that this petition also be taken up on the same day.
5. Issue notice.
6. Notice is accepted by the counsel for the respondents.
7. List on 5 October, 2020.