Citation Codes Equivalent Citations citation codes Case Number Writ Petition No. 12604 of 2020 Disposition dismissed Attorney(S) V. Ravidhandran, Advocate. M.V. Rama Rao, Advocate Judges HONOURABLE SRI JUSTICE P.NAVEEN RAO Acts Rule 3 of the Telangana State Civil Services (Conduct) Rules, 1964. Rule 3 of APCS (Conduct) Rules 1964 (TS Adaptation Rules 2016). See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account