K.K. Srivastava, Registrar:— List has been revised.
2. Present: Shri Mohd. Zafar Khan, Ld. Counsel for the respondents.
3. None appears on behalf of the applicant.
4. Objection on the application for condonation of delay which has already been filed in the Registry on behalf of the respondents is taken on record.
5. Today, applicant counsel has not come to the Court. Hence, in the interest of justice, the case is passed over for the day.
6. List this case on 29.01.2020 for orders.
7. Meanwhile, reply to objection on the application for condonation of delay may be filed by applicant counsel.