Shiva Kirti Singh, Chairperson:— On behalf of Mr. Nittin Bhatia, Advocate, a prayer has been made that he is in personal difficulty and hence, time for serving notice upon respondent no. 1 and for filing affidavit of service be extended by two weeks. The prayer is allowed. If the required steps are not taken by the next date, the petition may be disposed of on the presumption that petitioner is not interested in pursuing the matter against the main respondent.
2. Post the matter under the same head on 14.2.2020.
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