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Smart Summary

Structured Summary of the Opinion — Central Electricity Regulatory Commission (PoC) Order (January–March 2020)

Factual and Procedural Background

The Central Electricity Regulatory Commission's (Sharing of Inter-State Transmission Charges and Losses) Regulations, 2010 ("2010 Sharing Regulations") came into effect on 1 July 2011. The National Load Dispatch Centre (NLDC), designated as the Implementing Agency, is tasked under the 2010 Sharing Regulations with computing transmission charges and losses for each financial year and, under Regulation 17, submitting specific data and results after such computation.

In compliance with Regulation 17, the Implementing Agency submitted information by letters dated 03.01.2020 and 23.01.2020, including approved basic network data and assumptions, zonal and nodal transmission charges and losses for the ensuing application period, schedules of charges for each constituent, Yearly Transmission Charges (YTC) details of ISTS licensees, PoC rates and loss percentage computations, and LTA/MTOA commencement schedules.

The Commission examined the submitted basic network data and assumptions, load flow study results, YTC of ISTS licensees, PoC computations for demand and injection zones (including calculations of PoC losses based on average losses), and the assignment of PoC rates and losses into slabs. Following this examination, the Commission approved the Basic Network, Load Flow and Assumptions, final PoC rates (slab-wise) and transmission losses for the period January–March 2020, along with associated schedules and annexures submitted by the Implementing Agency.

Legal Issues Presented

The opinion addresses a procedural matter and does not frame distinct legal issues.

Arguments of the Parties

The opinion does not contain a detailed account of the parties' legal arguments.

Table of Precedents Cited

No precedents were cited in the provided opinion.

Court's Reasoning and Analysis

The Commission's analysis proceeded as follows, based solely on the material recorded in the opinion:

  1. The Commission verified that the Implementing Agency had complied with Regulation 17 by submitting the required items: approved basic network data and assumptions, zonal and nodal transmission charges and losses, schedule of charges for constituents, YTC details of ISTS licensees, PoC rates and loss computations, and LTA/MTOA schedules.
  2. The Commission examined the basic network data and assumptions, the results of Load Flow Studies, the Yearly Transmission Charges of ISTS licensees and the calculation of PoC Charges for demand and injection zones (including special treatment for LTA to target regions).
  3. The Commission reviewed the calculation of losses on PoC based on average losses and noted that "final % losses shall be applicable on demand zones and injection zones," indicating the submitted calculations used average-loss methodology for the quarter.
  4. On review, the Commission found that the Implementing Agency's calculations were performed in accordance with the 2010 Sharing Regulations and their amendments, and therefore it approved:
    • The Basic Network, Load Flow and Assumptions used for computation of final PoC rates and final transmission losses;
    • Fitment of losses into slabs and the schedule of charges payable by each Distribution-using/Injection Constituents (DIC) for January–March 2020;
    • Slab-wise PoC rates for LTA/MTOA and STOA, reliability support charges and HVDC charges as set out in Annexures II–IV;
    • The Generation and Demand figures used in the base case for PoC Q4 2019-20 (Annexure-I); and
    • The total Monthly Transmission Charge (MTC) considered for the quarter (Rs. 3273.09 Crores).
  5. The Implementing Agency had assigned computed PoC rates and transmission losses to different slabs; the Commission reviewed and found these assignments and the percentage PoC losses and slab applicability to be in order.
  6. To ensure transparency, the Commission directed the Implementing Agency to publish zonal PoC rates, zonal transmission losses and associated details, including underlying network information and base load flows used for calculations.
  7. To ensure a smooth transition from old to new short-term rates, the Commission ordered transitional application rules: applications for scheduling of bilateral and collective transactions received on or before the date of the order would pay STOA charges at rates applicable for October–December 2019 (Q3 2019-20); applications received after the order date would pay the newly approved rates. The application of new PoC loss slabs would commence from the Monday immediately following the date of issue of the order. The approved rates/losses remain in force until the next order is notified.
  8. The Implementing Agency was directed to circulate the order to all DICs and relevant agencies and to publicize the order on its website along with Central Transmission Utility publicity.

Holding and Implications

Holding: The Commission APPROVED the Basic Network, Load Flow, Assumptions, final PoC slab rates (for LTA/MTOA and STOA), transmission losses (and their slab fitment), the schedule of charges payable by each constituent for January–March 2020, the Generation and Demand figures used in the base case (Annexure-I), and associated Reliability Support and HVDC charges as set out in the Annexures submitted by the Implementing Agency.

Implications:

  • Direct, operative effect: The PoC slab rates (Rs./MW/month for LTA/MTOA and paise/unit for STOA), reliability support charges, HVDC charges and transmission loss slabs for January–March 2020 are approved and apply as per the order and annexures.
  • Transitional application for short-term transactions: Applications received on or before the issue date pay STOA charges at Q3 2019-20 rates (Oct–Dec 2019); applications received thereafter pay the rates approved in this order.
  • Application timing for loss slabs: New PoC loss slabs apply from the Monday immediately following the order's date of issue.
  • Publication and communication obligations: The Implementing Agency must publish zonal details and endorse copies of the order to all DICs and concerned agencies; the Implementing Agency and Central Transmission Utility must publicize the order on their websites.
  • Precedential effect: The opinion does not state that it establishes new legal precedent; it records the Commission's approval and directions for a specific application period (January–March 2020). No broader legal rulings or cited case law were provided in the opinion.

Source: Summary prepared exclusively from the supplied opinion text. No external information, inferences, or precedents beyond what appears in the provided opinion have been added.

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    Central Electricity Regulatory Commission, In Re

    1. The Central Electricity Regulatory Commission (Sharing of Inter-State Transmission Charges and Losses) Regulations, 2010 (herein after “2010 Sharing Regulations”) came in to effect from 1.7.2011.

    2. National Load Dispatch Centre as the Implementing Agency has been entrusted with the responsibility for computation of transmission charges and losses for each financial year under the 2010 Sharing Regulations. Further, as per Regulation 17 of the 2010 Sharing Regulations, the Implementing Agency is required to submit the following information after the computation of transmission charges and losses:—

    (a) Approved Basic Network Data and Assumptions, if any;

    (b) Zonal and nodal transmission charges for the ensuing Application Period;

    (c) Zonal and nodal transmission losses data for the ensuing Application Period;

    (d) Schedule of charges payable by each constituent for the ensuing Application Period;

    (e) YTC detail (information submitted by the transmission licensees covered under these Regulation and computation by Implementing Agency);

    (f) Zone wise details of PoC Charges to enable each DIC to see details of transmission lines it is using and whose transmission charges it is sharing.

    3. The Implementing Agency vide its letters dated 03.01.2020 & 23.01.2020 has submitted following information in compliance with Regulation 17 of the 2010 Sharing Regulations:—

    (a) Approved Basic Network Data and Assumptions;

    (b) Zonal and nodal transmission charges for the ensuing Application Period;

    (c) Zonal and nodal transmission losses data for the ensuing Application Period;

    (d) Schedule of charges payable by each constituent for the ensuing Application Period;

    (e) Yearly Transmission Charges(YTC) details of ISTS Licensees;

    (f) PoC rates and loss percentage computation details;

    (g) LTA/MTOA and their commencement schedule.

    4. We have examined the basic network data and assumptions, the results of the Load Flow Studies, the Yearly Transmission Charges of the ISTS licensees and the calculation of PoC Charges for demand zone and injection zone (for LTA to target region) submitted by the Implementing Agency. We have also examined the calculation of losses on PoC based on average losses. Final % losses shall be applicable on demand zones and injection zones. We find that the calculations submitted by the Implementing Agency have been done as per 2010 Sharing Regulations and amendments thereof and accordingly, we approve the Basic Network, Load Flow and the Assumptions made for computation of the final PoC rates and final transmission losses, their fitment into slabs and schedule of charges payable by each DIC for the period from January to March, 2020, as submitted by Implementing Agency.

    5. The Implementing Agency after computation of PoC rates and transmission losses for each injection zone and demand zone has assigned them to different slabs. We have gone through the details furnished by the Implementing Agency and find the same in order. We have also examined the details of PoC losses in percentage for each demand zone (for withdrawal DICs) and injection zone (for injecting DICs) and its applicable slab as per slabs approved by the Commission and have found them to be in order. The total Monthly Transmission Charge (MTC) considered in this quarter is Rs. 3273.09 Crores.

    6. In the light of the above, we approve the following:—

    (a) The applicable PoC slab rates for Long Term Access (LTA) and Medium Term Open Access (MTOA) in Rs./MW/month for each demand zone (for withdrawal DICs) and injection zone (for injection DICs having LTA to target region) as per details at Annexure-II. The slabs for POC rates for LTA/MTOA are as follows:—

    PoC Slab (Rs./MW/Month) I 505626 II 449682 III 393737 IV 337792 V 281847 VI 225902 VII 169957 VIII 114012 IX 58067

    (b) The Generation and Demand figures (MW) considered in base case of PoC Q4 2019-20 is given in Annexure-I.

    (c) The Reliability Support Charges, HVDC Charges for all Regions are given in Annexure-II.

    (d) The applicable PoC slab rates for Short Term Open Access (STOA) in paise per unit for each demand zone (for withdrawal DICs) and injection zone (for injecting DICs) are as per the details at Annexure-III to this order. The slabs for POC rates towards STOA are as follows:—

    PoC Slab (paisa/unit) I 32.62 II 28.63 III 24.65 IV 20.66 V 16.68 VI 12.70 VII 8.71 VIII 4.73 IX 0.74

    (e) Reliability Support Charge Rate in respect of STOA are as per the details at Annexure-III to this order.

    (f) Transmission losses as per the details at Annexure-IV. These slabs for each Region shall be applied based on last week's actual Regional Losses. The slabs of loss are as follows:—

    PoC Losses Slab % of Losses I V +1.00% II V +0.75% III V +0.50% IV V +0.25% V Average Loss VI V-0.25% VII V-0.50% VIII V-0.75% IX V-1.00%

    7. We also direct the Implementing Agency to publish zonal PoC Rates and zonal transmission losses and associated details which will enable a clear understanding of the calculations used for arriving at these rates, along with underlying network information and base load flows used.

    8. In order to ensure smooth changeover of short term transactions from the existing rates to the new rates of sharing of transmission charges, we direct that in respect of the applications made for scheduling of bilateral and collective transactions received on or before the date of issue of this order, short-term open access charges would be payable at the rates applicable for the application period from October-December, 2019 (Q3 of 2019-20) and for applications received after date of issue of this order, the short-term open access charges shall be payable as per the rates approved vide this order. Taking into consideration the application of weekly losses, we direct that the application of the new PoC loss slabs would be made applicable from the Monday immediately following the date of issue of the instant order. The rates/losses as approved vide this order shall remain applicable till notification of the next order.

    9. The Implementing Agency is directed to endorse a copy of this order to all DICs and other concerned agencies. The Implementing Agency and the Central Transmission Utility shall also give wide publicity to this order through their websites.

    ANNEXURE-I

    Demand and Generation considered in Base case of POC Q4 2019-20

    DICs Generation Demand ACBIL 497 AD Hydro 109 Adhunik Power 390 Andhra Pradesh 6406 8594 ANPARA C 507 APLMUNDRA 3324 Arunachal Pradesh 100 142 ASSAM 477 1417 BALCO 346 Barh 1071 BBMB 1874 BHUTAN 500 BIHAR 434 4343 Bongaigaon_NTPC 532 CGPL 3290 Chamera 1 468 Chamera 2 86 Chamera 3 200 Chandigarh 215 CHATTISGARH 2056 3916 Chujachan 82 Coastal Energen 483 Dadra Nagar Haveli 759 Dadri-NCR 1298 Daman & Diu 306 DB Power Ltd. 823 DELHI 670 4000 DGEN 59 DHARIWAL 236 Dikchu HEP 80 DULHASTI 277 DVC 4601 2880 ESIL 640 Essar Mahan 972 Farakka 1697 Gadarwada 485 GMR Chhattishgarh 866 GMR Warora 453 Goa SR 73 Goa 485 GUJARAT 6365 14330 HARYANA 2706 6399 Himachal Pradesh 521 1601 IL&FS 736 Jammu & Kashmir 1093 2368 Jhabua Power 489 jhajjar 1224 JHARKHAND 350 1193 Jindal 380 JITPL 476 Jorethang 58 JP Nigrie 1075 JPL Stg-2 952 JPL CPP 89 89 Kahalgaon 1879 Kaiga 511 Kamalanga TPP (GMR) 523 Karcham Wangtoo 829 KARNATAKA 7792 12010 KERALA 1341 3657 KOLDAM 686 Korba 2096 Koteshwar 346 KSK Mahanadi 1394 KUDANKULAM 779 Kudgi STPS 1775 KWPCL 433 LANCO 501 Lara 485 Madhya Pradesh 5806 12708 MAHARASHTRA 12686 19930 MANIPUR 91 215 MAUDA 1776 MB Power (Anuppur) 780 MEGHALAYA 210 351 MIZORAM 59 90 MPL 857 Nabinagar BRBCL 560 NAGALAND 64 128 Naptha Jhakri 1285 NEYVELI-ALL 2028 NPGC (Nabinagar) 373 NSPCL Bhilai 396 NTECL-VALLUR 1128 NTPC Khargone 374 ODISHA 2597 3938 Palatana GBPP 588 Parbati III 225 Pondicherry 457 PUNJAB 3411 5627 RAJASTHAN 8929 11976 Ramagundam 2096 RAMPUR HEP 337 Ranganadi, NEEPCO 347 RAPP C 380 Ratnagiri Dabhol 571 RIHAND-G 1808 RIHAND-WR 611 RKM Power 736 ROSA 779 Sainj HEP 64 Sasan UMPP 3271 Sembcorp
    Energy India Ltd. 1056 Sembcorp Gayatri Power Ltd. 1101 Sholapur STPP 519 SIKKIM 52 100 Simhadri I 816 Simhadri II 816 SINGRAUL 1635 SIPAT 2419 SKS Power 462 SPECTRUM 79 Sree Cement 229 SSP 519 Talcher 815 Talcher Stage II 1623 Tamil Nadu 7333 13713 Tanda Extension 374 Tarapur 983 Tashiding HEP 85 Teesta V 457 Teesta-III 1029 Tehri 806 Telangana 5237 10038 Torrent GJ 1086 Tripura 271 346 TRN Energy 475 Tuticorin TPP 815 Unchahar 1230 URI 1 HPS 357 URI II HPS 185 Uttar Pradesh 7125 14231 Uttarakhand 884 2038 VINDHYACHAL 3823 West Bengal 4305 6237

    Annexure-II

    PoC Rates for LTA/MTOA billing Slabs for PoC Rates-Northern Region (January 2020 - March 2020) Sl. No. Name of Entity PoC Slab Rate (Rs./MW/Month) Reliability Support Charges Rate (Rs./MW/Month) HVDC Charges Rate for NR (Rs./MW/Month) 1 Rajasthan 449682 32046 45245 2 Uttarakhand 393737 32046 45245 3 Haryana 337792 32046 45245 4 Uttar Pradesh 225902 32046 45245 5 Anpara-C 169957 32046 45245 6 Delhi 169957 32046 45245 7 Punjab 169957 32046 45245 8 Jammu & Kashmir 114012 32046 45245 9 AD Hydro 58067 32046 45245 10 Chandigarh 58067 32046 45245 11 Himachal Pradesh 58067 32046 45245
    Slabs for PoC Rates-Southern Region (January 2020 - March 2020) Sl. No. Name of Entity PoC Slab Rate (Rs./MW/Month) Reliability Support Charges Rate (Rs./MW/Month) HVDC Charges Rate for SR (Rs./MW/Month) 1 Andhra Pradesh 505626 32046 18455 2 Karnataka 449682 32046 18455 3 Sembcorp Gayatri Power Ltd. 337792 32046 18455 4 Telangana 337792 32046 18455 5 Sembcorp Energy India Limited 225902 32046 11748 (for LTA to WR) 18455 (for LTA to SR) 6 Kerala 169957 32046 18455 7 Tamil Nadu 169957 32046 18455 8 Goa-SR 114012 32046 18455 9 Pondicherry 58067 32046 18455
    Slabs for PoC Rates-North Eastern Region (January 2020 - March 2020) Sl. No. Name of Entity PoC Slab Rate (Rs./MW/Month) Reliability Support Charges Rate (Rs./MW/Month) HVDC Charges Rate for NER (Rs./MW/Mont h) 1 Nagaland 337792 32046 11748 2 Assam 281847 32046 11748 3 Manipur 225902 32046 11748 4 Mizoram 225902 32046 11748 5 Meghalaya 169957 32046 11748 6 Arunachal Pradesh 114012 32046 11748 7 Tripura 58067 32046 11748
    Slabs for PoC Rates - Western Region (January 2020 - March 2020) Sl. No. Name of Entity Slab Rate (Rs./MW/Month) Reliability Support Charges Rate (Rs./MW/Month) HVDC Charges Rate for WR (Rs./MW/Month) Bilateral charges (Rs/Month) 1 ACB Ltd. 505626 32046 11748 2 DB Power 505626 32046 11748 3 Jindal Power Limited 505626 32046 11748 4 Spectrum Coal & Power 505626 32046 11748 5 TRN Energy Pvt. Ltd. 505626 32046 11748 6 Maharashtra 449682 32046 11748 7 KSK Mahanadi 393737 32046 11748 8 Dadra & Nagar Haveli 337792 32046 11748 9 Gujarat 281847 32046 11748 10 Madhya Pradesh 281847 32046 11748 11 MB Power 281847 32046 45245 (for LTA to NR) 12 Chhattisgarh 169957 32046 11748 13 Daman Diu 169957 32046 11748 14 Goa-WR 169957 32046 11748 15 SUGEN 169957 32046 11748 16 Chhattisgarh_Inj 58067 32046 11748 17 Adani Power Limited For 1495 MW LTA to Haryana from HVDC Mundra-Mahendergarh 344146608 18 NTPC Gadawara Payable towards MTC of PowerGrid Warora Transmission system 146695833 19 NTPC Lara Payable towards MTC of 400kV Lara STPS-1 - Raigarh PS and Lara STPS-1 - Champa PS D/C Quad 26899083 20 MUNPL Meja Payable towards MTC of 400 kV Meja-Allahabad 4496917 21 NTPC Khargone Payable towards MTC of LILO of 400kV Khandwa-Rajgarh at Khargone 305417
    Slabs for PoC Rates - Eastern Region (January 2020 - March 2020) Sl. No. Name of Entity PoC Slab Rate (Rs./MW/Month Reliability Support Charges Rate (Rs./MW/Month) HVDC Charges Rate for ER (Rs./MW/Month) Bilateral Charges (Rs/Month) 1 Odisha 449682 32046 11748 2 Tashiding 393737 32046 45245 (for LTA to NR) 11748 (for LTA to WR) 3 GMR Kamalanga 337792 32046 45245 (for LTA to NR) 4 DVC 281847 32046 11748 5 Jorthang 225902 32046 45245 (for LTA to NR) 11748 (for LTA to WR) 6 Bihar 169957 32046 11748 7 Jharkhand 169957 32046 11748 8 West Bengal 169957 32046 11748 9 Chujachen 114012 32046 45245 (for LTA to NR) 10 Bangladesh 58067 32046 11748 11 Sikkim 58067 32046 11748 12 West Bengal_Inj 58067 32046 45245 (for LTA to NR) 11748 (for LTA to WR) 13 BRBCL Nabinagar Payable towards MTC of 400 kV Nabinagar-Sasaram 7025354 14 NPGC Nabinagar Payable towards MTC of 400kV Nabinagar-II-Gaya D/c 21200667

    Annexure-III

    PoC Rates for STOA purpose Slabs for PoC Rates-Northern Region (January 2020 - March 2020) Srl. No. Name of Entity PoC Slab Rate (paise/kWh) Reliability Support Charges Rate (paise/kWh) 1 Haryana Inj 32.62 4.45 2 Rajasthan Inj 32.62 4.45 3 Rajasthan W 32.62 4.45 4 Uttar Pradesh Inj 28.63 4.45 5 Uttarakhand W 28.63 4.45 6 Dulhasti 24.65 4.45 7 Haryana W 24.65 4.45 8 Chamera Pooling Point 20.66 4.45 9 Karcham Wangtoo 20.66 4.45 10 Rihand 20.66 4.45 11 Sainj HEP 20.66 4.45 12 Chamera I 16.68 4.45 13 Uttar Pradesh W 16.68 4.45 14 Delhi W 12.70 4.45 15 Nathpa Jhakri 12.70 4.45 16 Punjab W 12.70 4.45 17 Rosa Power 12.70 4.45 18 Singrauli 12.70 4.45 19 Uttarakhand Inj 12.70 4.45 20 Chamera II 8.71 4.45 21 Delhi Inj 8.71 4.45 22 Jammu & Kashmir W 8.71 4.45 23 Koldam 8.71 4.45 24 Koteshwar 8.71 4.45 25 Parbati-3 8.71 4.45 26 RAAP C 8.71 4.45 27 Rampur HEP 8.71 4.45 28 Tehri 8.71 4.45 29 Unchahar NTPC 8.71 4.45 30 BBMB 4.73 4.45 31 Chandigarh W 4.73 4.45 32 Himachal Pradesh Inj 4.73 4.45 33 Himachal Pradesh W 4.73 4.45 34 Jammu & Kashmir Inj 4.73 4.45 35 Jhajjar 4.73 4.45 36 Punjab Inj 4.73 4.45 37 Sree Cement 4.73 4.45 38 Uri I 4.73 4.45 39 Uri II 4.73 4.45 40 Chandigarh Inj 0.74 4.45 41 Dadri 0.74 4.45 42 Tanda Stage-2 0.74 4.45
    Slabs for PoC Rates-Western Region (January 2020 - March 2020) Srl. No. Name of Entity PoC Slab Rate (paise/kWh) Reliability Support Charges Rate (paise/kWh) 1 Maharashtra W 32.62 4.45 2 TRN Energy 32.62 4.45 3 RKM 32.62 4.45 4 DB Power 32.62 4.45 5 KSK Mahanadi 32.62 4.45 6 DGEN 32.62 4.45 7 Balco 32.62 4.45 8 JPL Stg-2 32.62 4.45 9 SKS Power 32.62 4.45 10 KWPCL 32.62 4.45 11 ACBIL+Spectrum 28.63 4.45 12 Essar Mahan 28.63 4.45 13 Lara NTPC 28.63 4.45 14 GMR Chhattisgarh 28.63 4.45 15 Lanco 28.63 4.45 16 DNH W 24.65 4.45 17 Sipat 24.65 4.45 18 JPL Stg-1 24.65 4.45 19 SASAN 24.65 4.45 20 MB Power 24.65 4.45 21 Gujarat W 20.66 4.45 22 Madhya Pradesh W 20.66 4.45 23 Vindhyachal 20.66 4.45 24 Jhabua Power 20.66 4.45 25 Gadarwara NTPC 20.66 4.45 26 GMR WARORA 16.68 4.45 27 Rihand-WR 16.68 4.45 28 Goa-WR W 12.70 4.45 29 D&D W 12.70 4.45 30 Essar Steel W 12.70 4.45 31 APL Mundra 12.70 4.45 32 Korba 12.70 4.45 33 Dhariwal 12.70 4.45 34 Mauda 12.70 4.45 35 JP Nigrie 12.70 4.45 36 Chhattisgarh W 8.71 4.45 37 Khargone NTPC 8.71 4.45 38 NSPCL 8.71 4.45 39 Chhattisgarh Inj 4.73 4.45 40 Maharashtra Inj 4.73 4.45 41 Gujarat Inj 4.73 4.45 42 Madhya Pradesh Inj 4.73 4.45 43 TAPS 3&4 4.73 4.45 44 CGPL 4.73 4.45 45 Sholapur-NTPC 4.73 4.45 46 Sugen 4.73 4.45 47 SSP 4.73 4.45 48 Goa-WR Inj 0.74 4.45 49 D&D Inj 0.74 4.45 50 Essar Steel Inj 0.74 4.45 51 DNH Inj 0.74 4.45 52 RGPPL 0.74 4.45
    Slabs for PoC Rates-Eastern Region (January 2020 - March 2020) Srl. No. Name of Entity PoC Slab Rate (paise/kWh) Reliability Support Charges Rate (paise/kWh) 1 Odisha Inj 32.62 4.45 2 Odisha W 32.62 4.45 3 Talcher-2 32.62 4.45 4 Teesta III 32.62 4.45 5 Dikchu 28.63 4.45 6 Talcher 24.65 4.45 7 GMR Kamalanga 24.65 4.45 8 JITPL 24.65 4.45 9 Teesta 24.65 4.45 10 DVC W 20.66 4.45 11 BRBCL Nabinagar 20.66 4.45 12 Barh 20.66 4.45 13 Sikkim Inj 16.68 4.45 14 DVC Inj 16.68 4.45 15 West Bengal Inj 12.70 4.45 16 Bihar W 12.70 4.45 17 Jharkhand W 12.70 4.45 18 West Bengal W 12.70 4.45 19 MPL 12.70 4.45 20 Nabinagar NPGC 12.70 4.45 21 Kahalgaon 12.70 4.45 22 Adhunik Power 8.71 4.45 23 Bhutan Inj 8.71 4.45 24 Sikkim W 4.73 4.45 25 Bangladesh W 4.73 4.45 26 Farakka 4.73 4.45 27 Bihar Inj 0.74 4.45 28 Jharkhand Inj 0.74 4.45 29 Bangladesh Inj 0.74 4.45
    Slabs for PoC Rates-Southern Region (January 2020 - March 2020) Srl. No. Name of Entity PoC Slab Rate (paise/kWh) Reliability Support Charges Rate (paise/kWh) 1 Tamilnadu Inj 32.62 4.45 2 Karnataka W 32.62 4.45 3 Andhra Pradesh W 32.62 4.45 4 Karnataka Inj 28.63 4.45 5 Telangana W 24.65 4.45 6 Sembcorp Gayatri Power Ltd. 20.66 4.45 7 Sembcorp Energy India Ltd. 16.68 4.45 8 Tamilnadu W 12.70 4.45 9 Kerala W 12.70 4.45 10 Coastal Energy 12.70 4.45 11 NTPL 12.70 4.45 12 Simhadri 1 12.70 4.45 13 Goa-SR W 8.71 4.45 14 IL&FS 8.71 4.45 15 Simhadri 2 8.71 4.45 16 Kudgi-NTPC 8.71 4.45 17 Telangana Inj 4.73 4.45 18 Andhra Pradesh Inj 4.73 4.45 19 Puducherry W 4.73 4.45 20 Kudankulam 4.73 4.45 21 Kaiga 4.73 4.45 22 NLC 4.73 4.45 23 Ramagundam 4.73 4.45 24 Puducherry Inj 0.74 4.45 25 Goa-SR Inj 0.74 4.45 26 Kerala Inj 0.74 4.45 27 Vallur 0.74 4.45
    Slabs for PoC Rates-North Eastern Region (January 2020 - March 2020) Srl. No. Name of Entity PoC Slab Rate (paise/kWh) Reliability Support Charges Rate (paise/kWh) 1 Ranganadi 32.62 4.45 2 Nagaland W 24.65 4.45 3 Assam W 20.66 4.45 4 Bongaigaon-NTPC 20.66 4.45 5 Palatana 20.66 4.45 6 Mizoram Inj 16.68 4.45 7 Mizoram W 16.68 4.45 8 Manipur W 16.68 4.45 9 Arunachal Pradesh Inj 12.70 4.45 10 Meghalaya W 12.70 4.45 11 Tripura Inj 8.71 4.45 12 Nagaland Inj 8.71 4.45 13 Arunachal Pradesh W 8.71 4.45 14 Assam Inj 4.73 4.45 15 Tripura W 4.73 4.45 16 Meghalaya Inj 0.74 4.45 17 Manipur Inj 0.74 4.45

    Annexure-IV

    Slabs for PoC Losses-Northern region (January 2020 - March 2020) Srl. No. Zone Slab w.r.t Weighted Average 1 RAPP C I 2 Rajasthan W I 3 Rajasthan Inj I 4 Uttarakhand W II 5 Himachal Pradesh W II 6 Singrauli III 7 Rihand IV 8 Shree Cement IV 9 Karcham Wangtoo IV 10 Chandigarh W V 11 Rampur HEP V 12 Uttar Pradesh W VI 13 Nathpa Jhakri VI 14 BBMB VI 15 Unchahar VI 16 Uttar Pradesh Inj VII 17 Tehri VII 18 Koteshwar VII 19 Uttarakhand Inj VII 20 Haryana W VII 21 Himachal Pradesh Inj VII 22 Parbati III VII 23 Jammu & Kashmir W VII 24 Chamera II VII 25 Sainj HEP VII 26 Dulhasti VIII 27 Jammu & Kashmir Inj VIII 28 Punjab W VIII 29 Chamera I VIII 30 Uri I VIII 31 Uri II VIII 32 Rosa Power VIII 33 Delhi W IX 34 Chamera Pooling Point IX 35 Punjab Inj IX 36 Haryana Inj IX 37 Dadri IX 38 Jhajjar IX 39 Delhi Inj IX 40 Chandigarh Inj IX 41 Koldam IX 42 Tanda Stage-2 IX
    Slabs for PoC Losses-Western Region (January 2020 - March 2020) Srl. No. Zone Slab w.r.t Weighted Average 1 Essar Mhan II 2 GMR Warora III 3 ACB+Spectrum Coal and Power Limited III 4 Lanco III 5 Vindhyachal III 6 Sasan UMPP III 7 JP Nigrie III 8 Madhya Pradesh W III 9 MB Power III 10 Rihand-WR III 11 Gadarwara III 12 Korba IV 13 Chhattisgarh W IV 14 Sipat IV 15 Maharashtra W IV 16 DNH W IV 17 JPL Stg-2 IV 18 JPL Stg-1 IV 19 GMR Chhattisgarh IV 20 Dhariwal IV 21 Jhabua Power IV 22 TRN Energy IV 23 Goa-WR W V 24 Mauda V 25 DB Power V 26 Chhattisgarh Inj V 27 Balco V 28 APL Mundra V 29 RKM V 30 Korba West V 31 SKS Power V 32 Lara NTPC V 33 Khargone NTPC V 34 KSK Mahanadi VI 35 Coastal Gujarat Power Limited VI 36 Maharashtra Inj VI 37 Gujarat W VI 38 Madhya Pradesh Inj VI 39 DGEN VI 40 Sholapur NTPC VI 41 NSPCL, Bhilai VII 42 Essar Steel W VII 43 SSP VII 44 RGPPL VIII 45 Gujarat Inj VIII 46 Tarapur Atomic Power Station 3&4 VIII 47 Sugen VIII 48 RGPPL VIII 49 Goa-WR Inj IX 50 D&D Inj IX 51 DNH Inj IX 52 Essar Steel Inj IX
    Slabs for PoC Losses-Eastern Region (January 2020 - March 2020) Srl. No. Zone Slab w.r.t Weighted Average 1 Bihar Inj I 2 Talcher Stg-2 I 3 JITPL III 4 GMR Kamalanga III 5 Teesta III 6 Teesta III III 7 Dikchu III 8 Talcher IV 9 Injection from Bhutan IV 10 Bihar W IV 11 Jharkhand W IV 12 Odisha W V 13 Orissa Inj V 14 DVC Inj V 15 Aadhunik Power V 16 Sikkim Inj V 17 West Bengal W VI 18 Barh VI 19 Kahalgaon VI 20 Maithon Power Limited VI 21 Farakka VI 22 DVC W VI 23 West Bengal Inj VI 24 Jharkhand Inj VI 25 BRBCL Nabinagar VI 26 Nabinagar NPGC VI 27 Bangladesh W VII 28 Sikkim W VII 29 Bangladesh Inj IX
    Slabs for PoC Losses-Southern Region (January 2020 - March 2020) Srl. No. Zone Slab using Weighted Average 1 Kerala W I 2 Karnataka W III 3 Sembcorp Energy India Ltd. IV 4 Karnataka Inj IV 5 Telangana W IV 6 Sembcorp Gayatri Power Ltd. IV 7 Coastal Energy V 8 Kaiga V 9 Tamilnadu W V 10 Kudankulam V 11 NTPL V 12 IL&FS V 13 Simhadri 2 VI 14 Andhra Pradesh W VI 15 Kerala Inj VI 16 Pondicherry W VI 17 Ramagundam VI 18 NLC VI 19 Kudgi NTPC VI 20 Andhra Pradesh Inj VII 21 Tamilnadu Inj VII 22 Vallur VII 23 Telangana Inj VII 24 Goa-SR W VIII 25 Simhadri 1 VIII 26 Pondicherry Inj IX 27 Goa-SR Inj IX
    Slabs for PoC Losses-North Eastern Region (January 2020 - March 2020) Srl. No. Zone Slab w.r.t Weighted Average 1 Arunachal Pradesh W I 2 Ranganadi I 3 Meghalaya W II 4 Mizoram W III 5 Mizoram Inj III 6 Arunachal Pradesh Inj IV 7 Bongaigaon IV 8 Assam W VII 9 Manipur W VII 10 Nagaland W VII 11 Palatana VII 12 Tripura W VIII 13 Assam Inj VIII 14 Manipur Inj VIII 15 Nagaland Inj VIII 16 Tripura Inj VIII 17 Meghalaya Inj IX

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    Central Electricity Regulatory Commission, In Re
    (Feb 4, 2020)